Archana Tukaram Gore vs The State Of Maharashtra And ...
2021 Latest Caselaw 2152 Bom

                                                                                                940
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD
                          940 WRIT PETITION NO.1941 OF 2021

                            ARCHANA TUKARAM GORE
                                       VERSUS
                   THE STATE OF MAHARASHTRA AND ANOTHER
                                          ...
                 Advocate for Petitioner: Mr. Solanke Shikrashna B.
                   AGP for respondents/State : Mrs P V Diggikar


                                         CORAM      : S. V. GANGAPURWALA &
                                                      SHRIKANT D. KULKARNI, JJ.
                                          DATE      : 2nd February,        2021
ORDER:

1. Petitioner is assailing the judgment of the tribunal rejecting his

original application challenging his transfer.

2. Issue notice to respondents. Learned A.G.P. waives notice for

the respondents and seeks time.

3. Stand over to 30.03.2021.

(SHRIKANT D. KULKARNI, J.) (S.V.GANGAPURWALA, J.)

JPC