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Drive India Enterprise Solutions ... vs Haier Telecom (India) Pvt. Ltd
2021 Latest Caselaw 2085 Bom

Citation : 2021 Latest Caselaw 2085 Bom
Judgement Date : 1 February, 2021

Bombay High Court
Drive India Enterprise Solutions ... vs Haier Telecom (India) Pvt. Ltd on 1 February, 2021
Bench: A. K. Menon
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                       IN ITS COMMERCIAL DIVISION


                                  CHAMBER SUMMONS NO.1015 OF 2019
                                                       IN
                                COMMERCIAL EXECUTION NO.849 OF 2019


     Drive India Enterprise Solutions Ltd.                    .. Applicant/Decree Holder
                       v/s.
     Haier Telecom (India) Pvt. Ltd.                     .. Respondent/Judgment Debtor



     Mr. Rohaan Cama a/w Amogh Joshi i/b. Bharucha & Partners for the
     applicant/decree holder.

     Mr. Mayur Khandeparkar a/w Anand R. Pai, Deepak Sharma i/b. DMS
     Legal for the respondent/judgment debtor.


                                                         CORAM : A. K. MENON, J.

DATED : 1ST FEBRUARY, 2021. P.C. :

S.O. to 16th February, 2021.

(A. K. MENON, J.)

Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2021.02.02 16:07:01 +0530

40.chscd-1015-19.doc wadhwa

 
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