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State Of Maha. Thru. Executive ... vs Khare And Tarkunde And Anor
2021 Latest Caselaw 2078 Bom

Citation : 2021 Latest Caselaw 2078 Bom
Judgement Date : 1 February, 2021

Bombay High Court
State Of Maha. Thru. Executive ... vs Khare And Tarkunde And Anor on 1 February, 2021
Bench: A.S. Chandurkar, Nitin B. Suryawanshi
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 240 OF 2007

 State Of Maha. Thru. Executive Engineer                 ....PETITIONER
            V/S
 Khare And Tarkunde And Anor.                          ....RESPONDENT

PRASHANTKUMAR SATHIANATHAN for Petitioner JAYANT PENDSE, RS CHARPE, SV DANGORE/CAV/R-1 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 1st February, 2021 P.C. :

Heard Mr. P.K. Sathinathan, Spl. Counsel for Appellant & for Respondent in FA/213/07, Mr. J.P. Pendsey, Adv. for Respondent & for Appellant in FA/213/07. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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