Dr. Leena W/O. Prashant Bangde vs Prashant S/O. Tulshiram Bangde
2021 Latest Caselaw 2077 Bom

Citation : 2021 Latest Caselaw 2077 Bom
Judgement Date : 1 February, 2021

Bombay High Court

Dr. Leena W/O. Prashant Bangde vs Prashant S/O. Tulshiram Bangde on 1 February, 2021

Bench: A.S. Chandurkar, Nitin B. Suryawanshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 40 OF 2016

 Dr. Leena W/o. Prashant Bangde                          ....PETITIONER
             V/S
 Prashant S/o. Tulshiram Bangde                        ....RESPONDENT

HARISH DAMODHAR DANGRE for Petitioner SUDHIR T. DHURWEY for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 1st February, 2021 P.C. :

Heard Mr. A. N. Ansari, Adv. for Appellant., Mr. S.T. Dhurwey, Adv. for Respondent. FOR JUDGMENT on 8/2/2021.,

( FOR REGISTRAR JUDICIAL )

Page 1/1

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Dr. Leena W/O. Prashant Bangde vs Prashant S/O. Tulshiram Bangde
2021 Latest Caselaw 2077 Bom

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Dr. Leena W/O. Prashant Bangde vs Prashant S/O. Tulshiram Bangde2021 Latest Caselaw 2077 Bom

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Dr. Leena W/O. Prashant Bangde vs Prashant S/O. Tulshiram Bangde
2021 Latest Caselaw 2077 Bom