National Insurance Co. Ltd vs Surekha Shirish Pore And Othrs
2021 Latest Caselaw 18024 Bom

Citation : 2021 Latest Caselaw 18024 Bom
Judgement Date : 23 December, 2021

Bombay High Court

National Insurance Co. Ltd vs Surekha Shirish Pore And Othrs on 23 December, 2021

Bench: Bharati Dangre

                                 1/1                      FA-2176-08.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                      FIRST APPEAL NO.2176 OF 2008


National Insurance Co. Ltd.                  ..        Appellant
        Versus
Surekha Shirish Pore & Ors.                  ..        Respondents
                                       ...

Mr.Sanjay Krishna with Ms.Harshada Rane for the Appellant.
Mr.S.S.Jinsiwale with Ms.Sarika Shetye i/b S.B. Shetye for the
Respondent Nos.1 to 3.
                                       ...

                          CORAM: BHARATI DANGRE, J.

DATED : 23rd DECEMBER, 2021

P.C:-

1. Heard. Closed for Judgment.

2. List on 07/01/2022 through Video Conferencing at 2.30 p.m.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar

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