Manager, National Inurance ... vs Nilesh Suresh Bhandari And Ors
2021 Latest Caselaw 17908 Bom

Citation : 2021 Latest Caselaw 17908 Bom
Judgement Date : 22 December, 2021

Bombay High Court

Manager, National Inurance ... vs Nilesh Suresh Bhandari And Ors on 22 December, 2021

Bench: Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          FIRST APPEAL STAMP NO. 96999 OF 2020

 Manager, National Inurance Company Limited ....APPELLANT
             V/S
 Nilesh Suresh Bhandari And Ors.          ....RESPONDENT

Adv. Rahul Mehta i/by KMC Legal Venture for Appellant Ms. Nandini Chittal for Respondent

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 22nd December, 2021 P.C. :