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Lalitkumar Mangalchandji Soni vs Narendra Ambalal Bhatt And Ors
2021 Latest Caselaw 17907 Bom

Citation : 2021 Latest Caselaw 17907 Bom
Judgement Date : 22 December, 2021

Bombay High Court
Lalitkumar Mangalchandji Soni vs Narendra Ambalal Bhatt And Ors on 22 December, 2021
Bench: Bharati Dangre
                                 1/1                     21 WP-9411-21.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                     WRIT PETITION NO.9411 OF 2021


Lalitkumar Mangalchandji Soni               ..        Petitioner
        Versus
Narendra Ambalal Bhatt & Ors.               ..        Respondents
                                       ...

Mr.Jitendra G. Damani with Ms.Manasi C. Pandit for the
Petitioner.
Mr.Shreepad Murthy with Clarissa Miranda i/b Mr.Abhishek
Patil for the Respondent.
                          ...

                          CORAM: BHARATI DANGRE, J.

DATED : 22nd DECEMBER, 2021

P.C:-

Since it is informed that the Review Court has already placed the matter for orders today, when the learned Judge is expected to take a decision, whether review can be entertained or any protection in favour of the judgment-debtor can be extended further, when the applications are already rejected on merit on 18/11/2021, list the writ petition for further hearing on 23/12/2021.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar

 
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