Nishant Construction Pvt Ltd vs More Retail Limited
2021 Latest Caselaw 17898 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   CHAMBER ORDER NO. 322 OF 2021

                                                                   IN

                                     COMMERCIAL EXECUTION APPLICATION NO. 10 OF 2021

                        More Retail Limited                                  ...    Applicant
                        In the matter between
                        Nishant Construction Pvt. Ltd. & 6 Ors.              ...    Decree Holder/Claimant
                               vs.
                        More Retail Ltd.                                     ...     Judgment Debtors


                        Mr. Anshul Anjarlekar i/b. M/s. Raval-Shah & Co. for the Applicant.
                        Mr. S. R. Page for the Respondent.
                                                                    CORAM : A. K. MENON, J.

DATED : 22nd DECEMBER, 2021

P.C. :

1. Though this Chamber Order seeks amendment to the execution

application. however it is placed before this court since Execution

Application is a Commercial Execution application. In view thereof I pass the

following order :

(i) Amendment is allowed in terms of schedule annexed to the Chamber

Order. Amendment to be carried out within two weeks from today.

(ii) Re-verification dispensed with.

(A. K. MENON, J.) Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2021.12.23 17:38:08

+0530 17-IAL-25625-2021-COMEX-10-2021.odt rrpillai