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Sambaiah Ramloo Dantal vs Ganesh Benzoplast Ltd. And Ors
2021 Latest Caselaw 17787 Bom

Citation : 2021 Latest Caselaw 17787 Bom
Judgement Date : 21 December, 2021

Bombay High Court
Sambaiah Ramloo Dantal vs Ganesh Benzoplast Ltd. And Ors on 21 December, 2021
Bench: A. K. Menon
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                         INTERIM APPLICATION (LODGING) NO.27895 OF 2021
                                                                   IN
                                                  EXECUTION APPLICATION NO.1349 OF 2012
                                                                   IN
                                                           SUIT NO.200 OF 2002

                           Sambaiah Ramloo Dantal                           .. Applicant-Org. Defendant
                            In the matter between
                           Ganesh Benzoplast Ltd. and Anr.                  .. Plaintiffs-Decree Holders
                                    Vs.
                           Dalvi Development Pvt. Ltd.                      .. Defendant-Judg. Debtor


                           Mr. Jaydeep Mitra, with Mr. Aayush Pandey, i/by Ms. Varsha Telgi, for the
                           Applicant-Original Defendant-Judgment Debtor.
                           Mr. Viral Dilip Shukla, with Ms. Priti Viral Shukla, i/by Shukla & Associates,
                           for the Plaintiffs-Decree Holders.
                           Mr. D.S. Choudhari, Dy. Sheriff of Bombay, is present.


                                                                     CORAM : A. K. MENON, J.

DATE : 21ST DECEMBER, 2021.

P.C. :

S.O. to 11th January 2022.

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA

ABHAY ABHAY DIXIT Date: 5-IAL-27895-2021.doc 2021.12.22 DIXIT Dixit 17:13:16 +0530

 
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