Prema Janardan Dhuru Since Decd. ... vs M/S Agarwal Builders And ...
2021 Latest Caselaw 17710 Bom

                             Tandale                                                           13-SA-194-2021.odt



                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                     CIVIL APPELLATE JURISDICTION

                                                 SECOND APPEAL NO. 194 OF 2021
                                                             WITH
                                              INTERIM APPLICATION NO. 2091 OF 2019

                             Prema Janardan Dhuru
                             Since deceased through LRs.
                             Leena Manek Chimegawe                                  ... Appellant
                                    V/s.
                             M/s Agarwal Builders And Developers
                             Thr. Its Partner Atul Agarwal                          ... Respondent


                             Mr.Rajesh Datar a/w Mr.Pralhad Paranjape, Mr. Akshay Kandarkar & Mr.
                             Manish Kelkar for Appellant/Applicant.
                             Ms.Kausar Banatwala a/w Ms. Neuty Thakkar i/b. Tushar Garadia for
                             Respondent.


                                                                 CORAM : A.S. GADKARI, J.

DATE : 20th DECEMBER 2021.

P.C. :

1 At the request of learned counsel for the Respondent, stand over

to 9th February 2022.

2 Till the next date, Respondent is directed not to proceed with the

execution of the impugned Judgment and Order.

[A.S. GADKARI, J.]

Digitally signed by MANOJ R MANOJ R TANDALE TANDALE Date:

2021.12.20 17:48:52 +0530