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Angre Port Private Ltd vs Tag 15 And Anr
2021 Latest Caselaw 17709 Bom

Citation : 2021 Latest Caselaw 17709 Bom
Judgement Date : 20 December, 2021

Bombay High Court
Angre Port Private Ltd vs Tag 15 And Anr on 20 December, 2021
Bench: B.P. Colabawalla
  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 112 OF 2021
                       In
COMMERCIAL ADMIRALTY SUITS STAMP NO. 4 OF 2020

  Angre Port Private Ltd.                                   ....PETITIONER
              V/S
  Tag 15 And Anr.                                         ....RESPONDENT

Prathamesh Kamat a/w Krushi Barfiwala, Ryan Mendes & Pooja Tidke i/b PARINAM LAW ASSOCIATES for applicant Amir Arsiwala a/w Drupad Vaghani, Maveli Reshmwalla & Ajiz M. K. for Respondent no. 2

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 20th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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