Mujib Khan S/O. Mirza Khan Pathan vs The State Of Maharashtra
2021 Latest Caselaw 17691 Bom

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

        11 BAIL APPLICATION NO.865 OF 2021
    WITH APPLN/2215/2021 IN BA/865/2021 WITH
       APPLN/2209/2021 IN BA/381/2021 WITH
 APPLN/2214/2021 IN BA/409/2021 WITH BA/381/2021
                 WITH BA/409/2021

               MUJIB KHAN S/O. MIRZA KHAN PATHAN
                             VERSUS
                   THE STATE OF MAHARASHTRA

Smt. A. V. Kulkarni, Advocate h/f Shri. S. J. Salunke, Advocate for
the applicant
Shri. G. O. Wattamwar, APP for the respondent/State


                                     CORAM : M. G. SEWLIKAR, J.

DATED : 20th DECEMBER, 2021

PER COURT :-

1. All the submissions of both the sides are concluded.

Learned APP seeks time to cite some judgments.

2. Stand over till 22nd December, 2021 only for citing

judgments on both the sides.

                                             [M. G. SEWLIKAR, J.]



ssp




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