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Vinod Shivaji Mane vs The State Of Maharashtra
2021 Latest Caselaw 17618 Bom

Citation : 2021 Latest Caselaw 17618 Bom
Judgement Date : 17 December, 2021

Bombay High Court
Vinod Shivaji Mane vs The State Of Maharashtra on 17 December, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 2409 OF 2021

 Vinod Shivaji Mane                                        ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Yug Mohit Choudhari a/w PRIYAL GOPALDAS SARDA for Applicant Smt.P.P.Shinde APP for Respondent/State Ranjeet H.Patil for Intervenor

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 17th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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