Sambaiah Ramloo Dantal vs Ganesh Benzoplast Ltd. And Ors
2021 Latest Caselaw 17567 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                         INTERIM APPLICATION (LODGING) NO.27895 OF 2021
                                                                   IN
                                                  EXECUTION APPLICATION NO.1349 OF 2012
                                                                   IN
                                                           SUIT NO.200 OF 2002

                           Sambaiah Ramloo Dantal
                           Director of Dalvi Development Pvt. Ltd.          .. Applicant-Org. Defendant
                            In the matter between
                           Ganesh Benzoplast Ltd. & Anr.                    .. Plaintiffs-Decree Holders
                                     Vs.
                           Dalvi Development Pvt. Ltd.                      .. Defendant-Judg. Debtor


                           Mr. Jaydeep Mitra, with Mr. Aayush Pandey, i/by Ms. Varsha Telgi, for the
                           Applicant-Original Defendant-Judgment Debtor.
                           Mr. Gautam Ankhad, with Mr. Viral Dilip Shukla and Mrs. Priti Viral Shukla,
                           i/by Shukla & Associates, for the Plaintiffs-Decree Holders.
                           Mr. D.S. Choudhari, Dy. Sheriff, is present.


                                                                     CORAM : A. K. MENON, J.

DATE : 16TH DECEMBER, 2021.

P.C. :

By consent, list the IA on 21st December 2021.

(A.K. MENON, J.)

Digitally signed SNEHA by SNEHA ABHAY DIXIT 3-IAL-27895-2021.doc ABHAY Date:

DIXIT 2021.12.18 14:07:19 +0530 Dixit