Sajjad Ahmed Amir Sayyed And ... vs Saroj Wd/O Omprakash Boob And 4 ...
2021 Latest Caselaw 17485 Bom

                                                                               20. Sj-18-2019-in- Comss-186-2017.doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION

                                         SUMMONS FOR JUDGMENT NO. 18 OF 2019
                                                        IN
                                       COMMERCIAL SUMMARY SUIT No. 186 OF 2017

                        Sajjad Ahmed Amir Sayyed and Another                      ...Plaintiffs
                                            Versus
                        Saroj Wd/o Omprakash Boob and Others                      ...Defendants

                        Mr. Kirit J. Hakani for the Plaintiff.
                        Mr. Omkar Nagvekar i/by Ms. Prabha Badadare, for the Defendants.

                                                      CORAM :     N. J. JAMADAR, J.

DATE : 15th DECEMBER, 2021.

P.C.:

1. Heard the learned counsel for the parties.

2. The learned counsel for the plaintiff has tendered the

Affidavit-in-rejoinder.

The Affidavit-in-rejoinder is taken on record.

3. Summons for Judgment be listed for hearing on 12 th

January, 2022.

(N. J. JAMADAR, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR JAMADAR Date:

2021.12.16 10:21:16 +0530

Sajakali Jamadar ...1