Panchsheel Shikshan Prasarak ... vs The State Of Maharashtra And ...
2021 Latest Caselaw 17482 Bom

                                    1              1001-CP 235-2019.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                      CONTEMPT PETITION NO. 235 OF 2019
                                     IN
                       WRIT PETITION NO. 13044 OF 2017

 Panchsheel Shikshan Prasarak
 Mandal, Kurund through its
 Secretary Sharad Bapurao Gaikawad                              .. Petitioner
          Versus
 The State of Maharashtra and others                            .. Respondents

 Mr. Naseem R. Shaikh, Advocate for the Petitioner.
 Mr. A. R. Kale, AGP for Respondents/State.

                               CORAM :   S. V. GANGAPURWALA &
                                         S. G. DIGE, JJ.

DATED : 15th DECEMBER, 2021.

PER COURT:-

. We have heard Mr. Shaikh, learned counsel for the petitioner. [

2. Mr. Kale, learned A.G.P submits that the State has filed SLP

before the Apex Court against the judgment of which contempt is

alleged. The Apex Court on 25.10.2021 condoned the delay. The SLP

would now be moved by the State.

[

3. At the request of learned A.G.P., place the matter on 09.02.2022

as a last chance.

 ( S. G. DIGE )                               ( S. V. GANGAPURWALA )
    JUDGE                                               JUDGE
 P.S.B.


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