Utsav Prasad vs Central Bureau Of Investigation ...
2021 Latest Caselaw 17455 Bom

P.H. Jayani                                        501 IAST19403.2021.doc



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION

              INTERIM APPLICATION (ST.) NO. 19403 OF 2021
                                  IN
                 INTERIM APPLICATION NO. 2281 OF 2021
                                  IN
                 INTERIM APPLICATION NO. 2282 OF 2021
                                  IN
                   CRIMINAL APPEAL NO. 769 OF 2021

Utsav Prasad                                         .... Applicant
           v/s.
The Central Bureau of Investigation and anr.         .... Respondents

Mr. Ramesh N. Prabhu for the Applicant.
Mr. Kuldeep Patil for Respondent No.1 - CBI.
Mr. N.B. Patil, APP for Respondent No.2 - State.


                        CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 15th DECEMBER, 2021.

P. C. :-

. Not on board. Upon mentioning, taken on board.

2. By this Application, the Applicant has sought to modify the bail

condition of order dated 24/09/2021.

3. By the said order, this Court had suspended substantive sentence

imposed by judgment and order dated 30/08/2021 in CBI Special Case

No.75 of 2011 subject to the Applicant furnishing PR bonds in the sum

P.H. Jayani 501 IAST19403.2021.doc

of Rs.25,000/- with one or more sureties in the like amount. The

Applicant was permitted to furnish provisional cash bail in the sum of

Rs.25,000/- for a period of 12 weeks in lieu of sureties.

4. The Applicant has till date not furnished the surety. The

Applicant now claims that he should be released only on provisional

cash bail without insisting for surety. No justifiable grounds are made

out to grant such prayer. The Application has no merits and is

accordingly dismissed. Time to furnish sureties is extended by a period

of eight weeks from today. Till such time, provisional cash bail shall

continue.

5. Interim Application stands disposed of accordingly.

PREETI H JAYANI (SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by PREETI H JAYANI Date: 2021.12.17 11:38:59 +0530