Johnson Christopher Raichur vs The State Of Maharashtra
2021 Latest Caselaw 17421 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 914 OF 2020

 Johnson Christopher Raichur                               ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1141 OF 2021

Shoukat Miraso Karim ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Mr. Tushar Sonawane a/w Mr. Rupesh Atul Zade for Applicant in BA/914/2020 and IA/1575/2021 Mr. Manoj Mohan Gadkari Adv for applicant in BA/1141/2021 Mrs. Anamika Malhotra APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 14th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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