Siddhesh S/O. Girish Parate Thr. ... vs The Vice-Chairman / ...
2021 Latest Caselaw 17415 Bom

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                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH, NAGPUR.

                    CIVIL APPLICATION (CAW) NO. 1863 OF 2021
                                        IN
                          WRIT PETITION NO. 1418 OF 2021

                                 Siddhesh Girish Parate
                                           Vs.
        The Vice-Chairman/Member Secretary, Scheduled Tribe Caste Certificate Scrutiny
                                  Committee, Nagpur
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions           Court's or Judge's orders.
and Registrar's Orders.
                           Smt. Smita S. Dashputre, Advocate for petitioner.
                           Shri A.S. Fulzele, Addl. GP for respondent/State.


                            CORAM : SUNIL B. SHUKRE AND
                                    ANIL L. PANSARE, JJ.

DATE : 14.12.2021

Further three weeks' time is granted for complying with the judgment and order of this Court dated 22.03.2021.

The civil application stands disposed of accordingly.

                                     JUDGE                                JUDGE
Prity

Digitally signed by PRITY S PRITY S GABHANE GABHANE Date: 2021.12.14 18:06:45 +0530