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Anmol Steel Processors Private ... vs Colour Roof (India) Limited
2021 Latest Caselaw 17359 Bom

Citation : 2021 Latest Caselaw 17359 Bom
Judgement Date : 13 December, 2021

Bombay High Court
Anmol Steel Processors Private ... vs Colour Roof (India) Limited on 13 December, 2021
Bench: R.D. Dhanuka, R. N. Laddha
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     COMMERCIAL APPEAL NO. 574 OF 2019
                    In
 COMMERCIAL ARBITRATION PETITION 987 OF 2018

 Anmol Steel Processors Private Limited       ....PETITIONER
 (formerly Known As Anmol Steel And Infra Pvt.
 Limited)
             V/S
 Colour Roof (india) Limited               ....RESPONDENT

Mr. J. P. Sen, Senior Advocate along with Mr. Kezer Kharawala and Mr. Pradosh Patil i/by M/s. Lex Juris, Advocates for the Appellant Mr. Chetan Kapadia along with Mr. Rohan Agrawal, Ms. Sakina Ruhawala i/by M/s. Consulta Juris, Advocates for the Respondents

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE R. N. LADDHA, JJ DATE : 13th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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