Dharamshi Bhawanji Ruparel And ... vs Cutchi Lohana Niwas Graha Trust ...
2021 Latest Caselaw 17357 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 2562 OF 2019
                         In
                 SUITS 1008 OF 2019

 Dharamshi Bhawanji Ruparel And Anr           ....PETITIONER
            V/S
 Cutchi Lohana Niwas Graha Trust And 2 Ors ....RESPONDENT

WITH INTERIM APPLICATION NO. 1546 OF 2020 In SUITS 1008 OF 2019

Sudhir Popatlal Kotak ....PETITIONER V/S Dharamshi Bhawanji Ruparel And Ors. ....RESPONDENT

Mr. Aloukik R. Pai a/w Mr. Siddhant V. Joshi i/b Neuty Thakkar for the Plaintiffs in S/1008/2019 and for Applicant in IA/1546/2020 Ms. Priya Ranade a/w Priyanka Sonawane i/b Mr. Ashish T. Suryavanshi for the Defendant No. 1. Senior Advocate Shyam Mehta a/w Rohan Cama, Kiran Jain, Duj Jain & Hita C. i/b Kiran Jain & Co. for Defendent no.2. Uma Palsuledesai, AGP For Defendant no. 3 State

(Arguments concluded in IA/1546/2020). Aff. in Rejoinder filed in IA 1546/2020

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CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 13th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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