Smt. Tidiben N.Bharwar(Since ... vs Smt. Urmila Prakash Thakur
2021 Latest Caselaw 17344 Bom

                        Osk                                                       2-Sa-250-2020.odt



                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                              CIVIL APPELLATE JURISDICTION

                                             SECOND APPEAL NO. 250 OF 2020
                                                          WITH
                                            CIVIL APPLICATION NO. 241 OF 2020

                        Smt. Tidiben N.Bharwar
                        (Since deceased) Through LRs & Ors.               ... Appellants
                              V/s.
                        Smt. Urmila Prakash Thakur                        ... Respondent


                        Mr.Harish Pawar a/w. Mr.P.S. Tiwari for Appellants.
                        Mr.B.P. Pandey i/b. Mr.Vikas Pandey for Respondent.


                                                              CORAM : A.S. GADKARI, J.

DATE : 13th December 2021.

P.C. :

1. The present Second Appeal filed impugning the Judgment and Order dated 8th February 2019 in Civil Appeal No. 31 of 2013 is expressly barred under Section 34(3) of the Maharashtra Rent Control Act, 1999.

2. Learned counsel for Appellants therefore seeks leave to withdraw the present Appeal with liberty to file a substantive Petition impugning the said Judgment and Order.

Leave and liberty granted.

3. Second Appeal is disposed off as withdrawn with aforesaid liberty.

4. In view of disposal of Second Appeal, Civil Application No. 241 of 2020 does not survive and is accordingly disposed off.

           Digitally signed
                                                                          [A.S. GADKARI, J.]
           by OMKAR
OMKAR      SHIVAHAR
SHIVAHAR   KUMBHAKARN
KUMBHAKARN Date:                                                                                      1/1
           2021.12.14
           17:42:44 +0530