Chandrakant Bhausaheb Ganage vs Savita @ Pushpa W/O. Chandrakant ...
2021 Latest Caselaw 17260 Bom

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


       917 CRIMINAL REVISION APPLICATION NO.141 OF 2021
            WITH APPLN/2464/2021 IN REVN/141/2021

              CHANDRAKANT BHAUSAHEB GANAGE
                          VERSUS
        SAVITA @ PUSHPA W/O. CHANDRAKANT GANAGE
                              ...
          Advocate for Applicant : Shri A.V.Lavte h/f.
                                  Shri Sopan Kerba Hingole
                              ...
                CORAM : M. G. SEWLIKAR, J.

Date: December 10, 2021 ...

PER COURT :-

1. Heard Shri A.V.Lavte, learned counsel holding for Shri

S.K.Hingole, learned counsel for the applicant.

2. From the Judgment of the Family Court, it appears that land

to the extent of 4 Acres out of Gut No.64/1 seems to have been

transferred in the name of respondent wife.

3. In view of this, issue notice to the respondent, returnable on

6th January, 2022.

( M. G. SEWLIKAR, J. )

SPT