Meenanath Bodake vs Intelligence Officer And Anr
2021 Latest Caselaw 17231 Bom

Citation : 2021 Latest Caselaw 17231 Bom
Judgement Date : 9 December, 2021

Bombay High Court

Meenanath Bodake vs Intelligence Officer And Anr on 9 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2872 OF 2021

 Meenanath Bodake                                         ....APPLICANT
              V/S
 Intelligence Officer And Anr                          ....RESPONDENT

Taraq Sayed i/b. ADVAIT TAMHANKAR for Applicant Ms. Ruju R. Thakker for Respondent No.1 (DRI) Pallavi N.Dabholkar APP for State/Respondent

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 9th December, 2021 P.C. :