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Rahul Bhimrao Pawar vs The State Of Maharashtra
2021 Latest Caselaw 17228 Bom

Citation : 2021 Latest Caselaw 17228 Bom
Judgement Date : 9 December, 2021

Bombay High Court
Rahul Bhimrao Pawar vs The State Of Maharashtra on 9 December, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2977 OF 2021

 Rahul Bhimrao Pawar                                      ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Swaraj S. Jadhav for Applicant Pallavi N Dabholkar APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 9th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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