Pravin Khimji Chauhan vs The State Of Maharashtra
2021 Latest Caselaw 17130 Bom

Citation : 2021 Latest Caselaw 17130 Bom
Judgement Date : 8 December, 2021

Bombay High Court

Pravin Khimji Chauhan vs The State Of Maharashtra on 8 December, 2021

Bench: S.S. Jadhav, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 978 OF 2012

 Pravin Khimji Chauhan                                   ....APPELLANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Ms Farhana Shah, Adv for Appellant Mr Arfan Sait, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 8th December, 2021 P.C. :