Sachin Dilip Bagul vs Union Of India
2021 Latest Caselaw 17123 Bom

Citation : 2021 Latest Caselaw 17123 Bom
Judgement Date : 8 December, 2021

Bombay High Court

Sachin Dilip Bagul vs Union Of India on 8 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2538 OF 2021

 Sachin Dilip Bagul                                       ....APPLICANT
             V/S
 Union Of India                                        ....RESPONDENT

Mr. Mithilesh Mishra i/b Khan Sadiya Nadeem for Applicant Mrs. Anamika Malhotra APP for Respondent State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 8th December, 2021 P.C. :