Nitin Tanaji Katewad vs The State Of Maharashtra And ...
2021 Latest Caselaw 17103 Bom

                                      1                       1089-WP-12440-21.odt



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                     1089 WRIT PETITION NO.12440 OF 2021

                         SACHIN TANAJI KATEWAD
                                    VERSUS
                THE STATE OF MAHARASHTRA AD OTHERS
                                        ...
              Advocate for Petitioner : Mr. Chandrakant R. Thorat
                   AGP for Respondent No. 1: Mr. P.S. Patil
             Advocate for Respondent No. 2 : Mr. M.D. Narwadkar
                                        ...
                                      AND
                    WRIT PETITION NO. 12446 OF 2021

                           NITIN TANAJI KATEWAD
                                    VERSUS
                THE STATE OF MAHARASHTRA AD OTHERS
                                        ...
              Advocate for Petitioner : Mr. Chandrakant R. Thorat
                   AGP for Respondent No. 1: Mr. P.S. Patil
             Advocate for Respondent No. 2 : Mr. M.D. Narwadkar

                                    ...
                                 CORAM :    S. V. GANGAPURWALA AND
                                            S. G. DIGE, JJ.

DATE : 8th DECEMBER, 2021

PER COURT :-

1. At the request of parties, stand over to 16-02-2022.

2. Till next date, penal action may not be taken against the petitioners pursuant to the impugned judgment.

 ( S.G. DIGE )                                ( S.V. GANGAPURWALA )
     JUDGE                                            JUDGE


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