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The State Of Maharashtra, Thr. Its ... vs Sadanand Nilkanthrao Thote
2021 Latest Caselaw 17083 Bom

Citation : 2021 Latest Caselaw 17083 Bom
Judgement Date : 8 December, 2021

Bombay High Court
The State Of Maharashtra, Thr. Its ... vs Sadanand Nilkanthrao Thote on 8 December, 2021
Bench: V. G. Joshi
3.wp.5031.21.odt                                                                                 1/2


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR

                                    Writ Petition No.5031 of 2021

            The State of Maharashtra, through its Secretary, Home Department & others
                                                vs.
                                  Sadanand Nilkanthrao Thote

                                                  with

                                    Writ Petition No.5034 of 2021

            The State of Maharashtra, through its Secretary, Home Department & others
                                                vs.
                                 Rajkumar Pandurang Sonpitale

=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
Office notes, Office Memoranda of
Coram, appearances, Court's orders                        Court's or Judge's Orders
or directions and Registrar's orders.
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                             Ms. N.P. Mehta, A.G.P. for the Petitioners.
                             Mr. N.B. Kalwaghe, Advocate for the Respondent.

CORAM : DIPANKAR DATTA, C.J. AND VINAY JOSHI J.

                                          DATE           : 8th DECEMBER, 2021.
                         P.C.


                         01]            A Single Bench of the Maharashtra Administrative

Tribunal presided over by the Member (Administrative) has allowed several original applications by a common judgment, dated 24/12/2020.

02] We are informed that these are two out of several (twenty-six) writ petitions which the petitioner (State of Maharashtra) has instituted challenging such common judgment. All these writ petitions should be considered together to avoid conflicting decisions.

 3.wp.5031.21.odt                                                                                   2/2


                        03]       Let the connected writ petitions being Writ Petition

Stamp Nos.13107, 13133, 13112, 13067, 13132, 13061, 13108, 13065, 13130, 12968, 13131, 13068, 12967, 13077, 12966, 13060, 13066, 13078, 13149, 13154, 12964, 13063, 13064, 13106, 13069, & 13062 of 2021 be listed together on 10 th December, 2021.

                                   JUDGE                                           CHIEF JUSTICE
             *sandesh




                                          Signed by:SANDESH DAULATRAO
                                                                  WAGHMARE

Private Secretary to the Hon'ble Judge Signing Date:09.12.2021 11:02

 
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