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Ram And Company And 2 Ors vs Polyvin Industries And 2 Ors And ...
2021 Latest Caselaw 17075 Bom

Citation : 2021 Latest Caselaw 17075 Bom
Judgement Date : 8 December, 2021

Bombay High Court
Ram And Company And 2 Ors vs Polyvin Industries And 2 Ors And ... on 8 December, 2021
Bench: A. K. Menon
                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  CHAMBER SUMMONS NO. 1120 OF 2019
                                                                   IN
                                   COMMERCIAL EXECUTION APPLICATION NO. 1728 OF 2018


                        Ram and Company and Ors.                               ...     Applicants
                                 vs.
                        Polyvin Industries and Ors.                            ...    Respondents
                                 and
                        Ms. Aarti Jitendra Ghiya                               ...     Obstructionist


                        Mr. Prasad Shenoy i/b. Ms. Priyal Sheth for the Claimants/Decree Holder.
                        Mr. Tiwari i/b. M/s. K. P. Tiwari & Co. for the obstructionist
                        Mr. D. S. Chaudhari, Deputy Sheriff present
                                                                    CORAM : A. K. MENON, J.

DATED : 8th DECEMBER, 2021

P.C. :

1. None appears for the obstructionists even though Advocate's name

appears on board. Accordingly it appears that the applicant is not interested

in prosecuting this Chamber Summons. In any event by virtue of order

passed in Sheriff Report No. 65 of 2021 the 50% share of the judgment

debtor is proposed to be offered for sale.

2. Judgment debtor no. 2 who is represented today by Mr. Tiwari who

states that he has entered appearance.


           Digitally
           signed by
           RAJESHWARI
RAJESHWARI RAMESH
RAMESH     PILLAI
PILLAI     Date:
           2021.12.10
           17:36:05


           +0530



14-comex-1728-2018-connected matters.odt rrpillai

3. In view thereof nothing survives in the Chamber Summons. Chamber

Summons is disposed in the above terms.

4. List the Interim Application No. 1814 of 2019 on 13 th December,

2021.

(A. K. MENON, J.)

14-comex-1728-2018-connected matters.odt rrpillai

 
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