Umadevi Rajendra Agarwal vs Ahuja Properties And Associates ...
2021 Latest Caselaw 17028 Bom

                                                                                      45-sj-62-2021.doc




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                          IN ITS COMMERCIAL DIVISION
         Digitally
         signed by
         SHRADDHA
                                    SUMMONS FOR JUDGMENT NO. 62 OF 2021
SHRADDHA KAMLESH
KAMLESH TALEKAR                                    IN
TALEKAR
                                   COMMERCIAL SUMMARY SUIT . NO. 71 OF 2021
         Date:
         2021.12.08
         19:58:47
         +0530


                      Umadevi Rajendra Agarwal                        ...Plaintiff
                                Vs.
                      M/s.Ahuja Properties & Associates
                      & Ors.                                          ...Defendants

                      Mr.Girish B. Kedia for plaintiff.

                      Ms. Sapna Pasi i/b Adv. Madhukar Mulay for defendants.

                                             CORAM : N. J. JAMADAR, J.

DATE : 7TH DECEMBER , 2021

P.C.:

At the joint request of the learned counsels for the parties,

list on 14th December 2021.

( N. J. JAMADAR, J. )

Shraddha Talekar, PS 1/1