Bombay High Court
Urmila Premnarayan Mishra vs Brihanmumbai Municipal ... on 7 December, 2021
Bench: R.D. Dhanuka, R. N. Laddha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1260 OF 2018
Urmila Premnarayan Mishra ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 3 ....RESPONDENT
Ors
WITH
WRIT PETITION NO. 81 OF 2020
Amita Anil Walavalkar ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors
WITH
WRIT PETITION NO. 1912 OF 2019
Pramila Shriram Gaddamwar ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors.
WITH
WRIT PETITION NO. 2194 OF 2019
Leena Jagdish Dalal ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5....RESPONDENT
Ors.
WITH
Page 1/7
WRIT PETITION NO. 2197 OF 2019
Megha Mohan Pawar ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors
WITH
WRIT PETITION NO. 2200 OF 2019
Dattaram Tukaram Mandavkar ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors.
WITH
WRIT PETITION NO. 2208 OF 2019
Bhaskar Parshuram Ture ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5....RESPONDENT
Ors
WITH
WRIT PETITION NO. 2210 OF 2019
Manjusha Manohar Walanj ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors.
WITH
WRIT PETITION NO. 2215 OF 2019
Bhavana Balraj Deshmukh ....PETITIONER
Page 2/7
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors.
WITH
WRIT PETITION NO. 2522 OF 2019
Sheetal Shashikant Raote ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors.
WITH
WRIT PETITION NO. 2526 OF 2019
Kalpana Hemant Naik ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors.
WITH
WRIT PETITION NO. 2695 OF 2019
Arpita Ajvilas Deshpande ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors
WITH
WRIT PETITION NO. 3423 OF 2019
Kavita Nandkishor Haldankar ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors.
Page 3/7
WITH
WRIT PETITION NO. 927 OF 2019
Meena Shyamkant Bhawsar And 12 Ors ....PETITIONER
V/S
Municipal Corporation Of Greater Mumbai And
....RESPONDENT
19 Ors
WITH
WRIT PETITION NO. 635 OF 2020
Smita Sudhir Janvekar ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 2 ....RESPONDENT
Ors.
WITH
WRIT PETITION NO. 1942 OF 2019
Ansari Razia And Anr ....PETITIONER
V/S
Municipal Corporation Of Greater Mumbai And
....RESPONDENT
4 Ors
WITH
WRIT PETITION NO. 1940 OF 2019
Sushma Budhaji Paradkar ....PETITIONER
V/S
Brihanmumbai Municipal Corpoation And 5 Ors.
....RESPONDENT
WITH
WRIT PETITION NO. 1829 OF 2019
Ashiq Ali Deen Mohammed Son Of Deen
Page 4/7
Mohammed
V/S
Municipal Corporation Of Greater Mumbai And
....RESPONDENT
7 Ors.
WITH
WRIT PETITION NO. 2523 OF 2019
Prabhakar Dhondu Surwade ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5....RESPONDENT
Ors
WITH
WRIT PETITION NO. 1914 OF 2019
Mugdha Prakash Parab ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5 ....RESPONDENT
Ors
WITH
WRIT PETITION NO. 1925 OF 2019
Meenal Dayalu ....PETITIONER
V/S
Brihanmumbai Municipal Corporation And 5....RESPONDENT
Others
Mr. Kiran S. Bapat along with Mr. Gaurav S. Gawande i/by
M/s. Desai and Desai Associates, Advocates for the Petitioner
in WP/635/2020
Mr. Kiran S. Bapat along with Mr. Gaurav S. Gawande and Mr.
T. R. Yadav i/by Ms. Anjali Mishra, Advocates for the
Petitioner in WP/1260/2018 ....PETITIONER
Page 5/7
Mr. Sachin Punde, Advocate for the Petitioner in
WP/1912/2019, WP/1940/2019, WP/2194/2019,
WP/2215/2019, WP/2210/2019, WP/2197/2019,
WP/2209/2019, WP/2200/2019, WP/2523/2019,
WP/2526/2019, WP/2522/2019, WP/2695/2019 AND
WP/81/2020,
Mr. Ravindra J. Dhond, Advocate for the petitioner in
WP/3423/2019
Mr. Rahul Walia along with Ms. Asmita Pendharkar i/by
Advocates for the Petitioner in WP/1942/2019, WP/1829/2019
AND WP/927/2019
Mr. A.V. Bukhari, Senior Advocate along with Mr. B.V.
Bukhari along with Ms.Sheetal Metakari , i/by Mr. Sunil
Sonawane, Advocate for the Respondent Corporation â€"
M.C.G.M. in WP/1260/2018
Mr. B.V. Bukhari along with Ms.Sheetal Metakari , i/by
Mr. Sunil Sonawane, Advocate for the Respondent Corporation
â€" M.C.G.M. in WP/1912/2019, WP/2210/2019 and
WP/927/2019
Ms.Sheetal Metakari , i/by Mr. Sunil Sonawane, Advocate for
the Respondent Corporation â€" M.C.G.M. in WP/1942/2019,
WP/1829/2019, WP/1940/2019, WP/2194/2019,
WP/2215/2019, WP/2197/2019,
WP/2208/2019, WP/2200/2019, WP/635/2020,
WP/2523/20219, WP/2526/2019,WP/2522/2019
WP/2695/2019, WP/3423/2019, WP/81/2020 and
WP/927/2019,
Ms. Jyoti Chavan, Asst. Government Pleader, State, Advocate
for the Respondent-state in WP/1912/2019, WP/1940/2019,
WP/2194/2019, WP/2215/2019, WP/2210/2019,
WP/2197/2019, WP/2208/2019, WP/2200/2019,
WP/2523/2019, WP/2526/2019, WP/2522/2019,
WP/2695/2019, WP/3423/2019, WP/81/2020, WP/927/2019
CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA &
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HON'BLE SHRI JUSTICE R. N. LADDHA, JJ
DATE : 7th December, 2021
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
Page 7/7
