Ramjan Mohammad Ghudubhai vs The State Of Maharashtra
2021 Latest Caselaw 16887 Bom

Citation : 2021 Latest Caselaw 16887 Bom
Judgement Date : 4 December, 2021

Bombay High Court

Ramjan Mohammad Ghudubhai vs The State Of Maharashtra on 4 December, 2021

Bench: C.V. Bhadang

                                                                       2-apeal-399-16


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL APPEAL NO. 399 OF 2016
 Ramjan Mohammad Ghudubhai                    ..Appellant
      Vs.
 The State of Maharashtra                     ..Respondent
                          ----

 Mr. Jayant Bardeskar, for the Appellant.
 Mr. R. M. Pethe, for the Respondent / State.

                                     ----

                                   CORAM : C.V. BHADANG, J.

DATE : 4 DECEMBER 2021

P.C.

. Heard the learned counsels for the parties.

2. Reserved for judgment.

C.V. BHADANG, J.

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