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Bandu @ Suraj Sahebrao Sathe And ... vs The State Of Maharashtra
2021 Latest Caselaw 16744 Bom

Citation : 2021 Latest Caselaw 16744 Bom
Judgement Date : 2 December, 2021

Bombay High Court
Bandu @ Suraj Sahebrao Sathe And ... vs The State Of Maharashtra on 2 December, 2021
Bench: M. G. Sewlikar
                                                                ba1187.21.odt
                                    -1-

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                     BAIL APPLICATION NO. 1187 OF 2021

Bandu @ Suraj Sahebrao Sathe & another                       Applicants

       Versus

The State of Maharashtra                                     Respondent

Mr. S.S. Jadhav with Mr. Parimal Phale, Advocates for the applicants.
Mr. V.M. Kagne, APP for respondent/State.

                                   WITH
                     BAIL APPLICATION NO. 1182 OF 2021

Aniket Viu Kuchekar                                          Applicant

       Versus

The State of Maharashtra                                     Respondent

Mr. S.S. Jadhav with Mr. Parimal Phale, Advocates for the applicants.
Mr. V.M. Kagne, APP for respondent/State.

                                    WITH
                      BAIL APPLICATION NO. 664 OF 2021

Akshay s/o Govind Shirsath & another                         Applicants

       Versus

The State of Maharashtra                                     Respondent

Mr. S.S. Jadhav with Mr. Parimal Phale, Advocates for the applicants.
Mr. V.M. Kagne, APP for respondent/State.

                                 CORAM : M.G. SEWLIKAR, J.

DATE : 2nd December, 2021.

ba1187.21.odt

PER COURT :

1. Arguments concluded. Learned APP seeks time to cite

some judgments.

2. Stand over to 4th December, 2021, only for citing

judgments.

( M. G. SEWLIKAR ) Judge

dyb

 
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