Smt. Yamunabai Kisanrao Shinde ... vs Kum. Swati Khanderao Shinde Alias ...
2021 Latest Caselaw 16738 Bom

             Digitally signed by
JAYARAJAN    JAYARAJAN
             ANJAKULATH
ANJAKULATH   NAIR
NAIR         Date: 2021.12.04
             10:27:12 +0530




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                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION
                                                 WRIT PETITION NO.8362 OF 2021


                                   Yamunabai Kisanrao Shinde
                                   (Deceased) Through LRs & Ors.             ..            Petitioners

                                           Vs.

                                   Swati Khanderao Shinde @
                                   Ishani Surendra Deshmukh
                                   (Deceased) Through LRs & Ors.             ..           Respondents

                                                                 ...
                                   Mr. Siddharth C. Wakankar for the petitioners.

                                   Mr. Purushottam Chavan for respondent Nos.1A and 1B.
                                                                ...


                                                      CORAM : SMT. BHARATI DANGRE, J.

                                                      DATED       : 02ND DECEMBER, 2021.

                                   P.C:-

1. Since it is informed that the petitioners/judgment debtors have been denuded of their possession, the petition has become infructuous. Learned counsel for the petitioner seeks permission to withdraw the writ petition with liberty to prosecute the regular civil appeal pending before the learned District Judge, Pune.

                                   AJN
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2. The petition is permitted to be withdrawn with a request to learned District Judge, Pune to expeditiously dispose of the appeal pending before it.

3. The petition is disposed of as withdrawn.

[SMT. BHARATI DANGRE, J.]

AJN