Anil Dnyanoba Mohekar And Others vs The State Of Maharashtra And ...
2021 Latest Caselaw 12245 Bom

                                            *1*                 940wp6567o20


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                          WRIT PETITION NO.6567 OF 2020

               ANIL DNYANOBA MOHEKAR AND OTHERS
                              VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER

                                        ...
            Advocate for the Petitioners : Shri Deshmukh Avinash S.
                 AGP for Respondent 1 : Shri S.G. Karlekar
                  Advocate for Respondent 2 : Shri P.P.More
                                        ...

                                     CORAM : RAVINDRA V. GHUGE
                                                   &
                                             S.G. MEHARE, JJ.

DATE :- 31st August, 2021

Per Court :-

1. Oral submissions of the learned advocates are

concluded.

2. The litigating parties desire to place on record the

synoptical notes and case law. We grant time to do so till

15.09.2021 pursuant to which, we would close this matter for

judgment.

3. Stand over to 15.09.2021 at 02:30 pm.

kps (S.G. MEHARE, J.) (RAVINDRA V. GHUGE, J.)