Bharat Madhukarrao Chunade vs Ramesh Narayan Sushir(Guruji)
2021 Latest Caselaw 12233 Bom

Order                                                                                        3108appa139.20
                                                        1

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH, NAGPUR.


                     CRIMINAL APPLICATION [APPA] NO. 139/2020.
                                        Bharat Madhukarrao Chunade.
                                                  -VERSUS-
                                        Ramesh Narayan Sushir (Guruji)

Office notes, Office Memoranda of
Coram, appearances, Court's orders                              Court's or Judge's Orders
or directions and Registrar's orders.
                                           Shri R.D. Karode, Advocate for the Applicant.
                                           Shri A.S. Ashirgade, A.P.P. for the Non-applicant
                                           /Respondent.



                                                            CORAM : VINAY JOSHI, J.

DATE : AUGUST 31, 2021.

None for the non-applicant/respondent.

Heard learned Counsel for the Applicant/Appellant.

2. The applicant/appellant is seeking leave to

file appeal challenging the judgment and order of

acquittal passed in S.C.C.No. 597/2019. It reveals

from the impugned order that the complaint was

disposed of for want of prosecution, due to absence of

the complainant.

3. It is submitted that there are arguable

grounds on merit. Perused the impugned order along

with available record. Leave granted. Appeal be

registered.

 Order                                                                        3108appa139.20


                                                       .........



                                Criminal Appeal No.         /2021.

The appeal can be disposed of at the stage

of admission itself. Hence, issue notice for final

disposal to the respondent, returnable on 14.09.2021.

JUDGE

Rgd.