Adarsh Gruha Nirman Sahakari ... vs Dr. Keshav Kirshna Londhe
2021 Latest Caselaw 12150 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 107 OF 2005
                           In
               WRIT PETITION 602 OF 1992

 Adarsh Gruha Nirman Sahakari Sanstha Ltd.thr.....PETITIONER
 It Sec. And Another
             V/S
 Dr. Keshav Kirshna Londhe                 ....RESPONDENT

A.M. GORDEY, SENIOR ADVOCATE WITH MRS. R.D. RASKAR for Petitioner MRS. R.S. SIRPURKAR for Respondent.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 30th August, 2021 P.C. :

Heard Mr. A.M. Gordey, Senior Advocate with Mrs. R.D. Raskar, Adv. for Appellant, Mrs. R.S. Sirpurkar, Adv. for Respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1