Rabo Bank vs State Bank Of India
2021 Latest Caselaw 12147 Bom

                                                                                 1-comss-1-2001.doc




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                    COMMERCIAL SUMMARY SUIT NO.01 OF 2001
                                                     WITH
                                     INTERIM APPLICATION (L) NO.3852 OF 2021

                   Rabo Bank                                             ...Plaintiff
                         vs.
VISHAL
SUBHASH            State Bank of India                                   ...Defendant
PAREKAR
                   Mr. Rahul Narichania, Senior Advocaet a/w. Ms. Pratiksha Avhad
Digitally signed
by VISHAL          i/b. Mulla and Mulla, for the Plaintiff.
SUBHASH
PAREKAR
Date: 2021.09.01
10:56:12 +0530     Mr. Umesh Shetty a/w. Ms. Sharila D'Souza and                           Mr.
                   Gopalkrishna Nayak i/b. Flavia Legal, for the Defendant.

                                              CORAM     :    N. J. JAMADAR, J.

DATE : AUGUST 30, 2021

P.C.:

. Heard the learned counsel for the parties.

2. Reserved for pronouncement of judgment.

                                                                   (N. J. JAMADAR, J.)




                   Vishal Parekar                                                             1/1