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Balaji Shankarrao Hente vs The Secretary Sanskruti ...
2021 Latest Caselaw 12139 Bom

Citation : 2021 Latest Caselaw 12139 Bom
Judgement Date : 30 August, 2021

Bombay High Court
Balaji Shankarrao Hente vs The Secretary Sanskruti ... on 30 August, 2021
Bench: Mangesh S. Patil
                                     1                                27wp9453-21.odt




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                      27 WRIT PETITION NO.9453 OF 2021

                   BALAJI SHANKARRAO HENTE
                                VERSUS
       THE SECRETARY SANSKRUTI SAMVARDHAN MANDAL AND
                               OTHERS
                                   ...
              Advocate for Petitioner : Tripathi Manish P.
               AGP for Respondent State: K.B.Jadhavar
                                   ...
                        CORAM : MANGESH S. PATIL,J.

DATE : 30/08/2021

PER COURT :

The appeal of the petitioner under Section 9 of the Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 and Rules 1981 has been dismissed by the impugned judgment and order.

2] Issue notice returnable in 6 weeks. Learned A.G.P. waives service for the respondent no.3.

(MANGESH S. PATIL,J.)

umg/

 
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