The State Of Maharashtra vs Anil Dasshrath Patil And Anr
2021 Latest Caselaw 12030 Bom

                                                                                      206-apeal-1334-2006.doc




                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION

                                             CRIMINAL APPEAL NO.1334 OF 2006

                        The State of Maharashtra                                    ... Appellant

                                    Versus

                        Anil Dashrath Patil & Anr.                                  ... Respondents

                                                         .....
                        Mr. Y. Y. Dabake, APP for the State - Appellant.
                        None for Respondents.
                                                         .....

                                                      CORAM        :         PRAKASH D. NAIK, J.

DATE : 27th AUGUST, 2021.

PER COURT:

. Heard learned APP for the Appellant/State.

Judgment reserved.

(PRAKASH D. NAIK, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR Date:

JAMADAR 2021.08.30 11:06:42 +0530

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