Ramesh Kedarmal Modi vs Ahuja Properties And Developers ...
2021 Latest Caselaw 12028 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                          INTERIM APPLICATION (L) NO. 3721 OF 2021

                                                                  IN

                                      COMMERCIAL SUMMARY SUIT (L) NO. 3714 OF 2021



                        Ramesh Kedarmal Modi                                  ...     Applicant
                                vs.
                        Ahuja Properties and                                  ...     Defendant
                        Developers and 4 Ors.
                                                                 WITH
                                          COMMERCIAL APPEAL (L) NO. 17800 OF 2021
                                                                  IN
                                          INTERIM APPLICATION (L) NO. 3721 OF 2021
                                                                 WITH
                                         INTERIM APPLICATION (L) NO. 15574 OF 2021
                                                                  IN
                                           SUMMONS FOR JUDGMENT NO. 40 OF 2021


                        Ahuja Properties and                                  ...     Appellant
                        Developers and 4 Ors.
                               vs.
                        Ramesh Kedarmal Modi                                  ...     Respondent


                        Ms. Ankita Manjrekar i/b. Mr. Kunal Kumbhat for the Plaintiff.
                        Mr. Zal Andhyarujina, Senior Advocate i/b. Mr. Madhukar Mulay for
                        the Defendant.


                                                                   CORAM : A. K. MENON, J.

DATED : 27th AUGUST, 2021.

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2021.08.27 17:40:26 503-IAL-3721-2021-COMSSL-3714-2021.odt rrpillai +0530 P.C. :

1. Not on board. Taken on production board at the request of the

Advocates for the parties. Since regular bench is not available the matter is

produced before this Court.

2. Mr. Andhyarujina states that he has instructions not to press for any

orders today.

(A. K. MENON, J.)

503-IAL-3721-2021-COMSSL-3714-2021.odt rrpillai