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Shubham Anil Ghadge vs The Commissiner Of Police And Anr
2021 Latest Caselaw 11959 Bom

Citation : 2021 Latest Caselaw 11959 Bom
Judgement Date : 26 August, 2021

Bombay High Court
Shubham Anil Ghadge vs The Commissiner Of Police And Anr on 26 August, 2021
Bench: S.S. Shinde, N. J. Jamadar
            Digitally signed
LAXMIKANT   by LAXMIKANT
            GOPAL
GOPAL       CHANDAN
CHANDAN     Date: 2021.08.26                                             (8) cri.wp-2095.21.odt
            15:23:31 +0530




                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                               CRIMINAL WRIT PETITION NO.2095 OF 2021

            Shubham Anil Ghadge                        : Petitioner.
                 Versus
            The Commissioner of Police
            Pune City and anr.                         : Respondents.

Ms. Jayshree Tripathi for the Petitioner. Ms. M H Mhatre, APP for the Respondents/State.

CORAM : S. S. SHINDE, N. J. JAMADAR, JJ

DATE : 26th August 2021

P.C.

1 Heard. Reserved for orders/judgment.




            [N. J. JAMADAR, J]                                         [S. S. SHINDE , J]




            lgc                                                                             1 of 1
 

 
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