Ajay Gangaram Dhanrale vs The State Of Maharashtra And Anr
2021 Latest Caselaw 11958 Bom

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CHANDAN     Date: 2021.08.26                                           (7) cri.apeal-12.21.odt
            15:23:31 +0530




                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL APPEAL NO.12 OF 2021

            Ajay Gangaram Dhanrale                     : Appellant.
                  Versus
            State of Maharashtra and anr.              : Respondents.

Mr. Sachin D Kadam for the Appellant.

Smt. A S Pai, PP for the Respondent No.1/State. Mr. Ajit M Savagave, Advocate appointed for Respondent No.2.

                                     CORAM :     S. S. SHINDE,
                                                 N. J. JAMADAR, JJ

                                     DATE    :   26th August 2021

            P.C.



            1             Heard. Reserved for orders/judgment.



            [N. J. JAMADAR, J]                                        [S. S. SHINDE , J]




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