Mohd Jahid Abdul Hamid Ansari vs The State Of Maharashtra
2021 Latest Caselaw 11952 Bom

                                                                                            2.APEAL.186.2016.doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
UMESH                                       CRIMINAL APPELLATE JURISDICTION
SHRINIWAS
MALANI

                                            CRIMINAL APPEAL NO. 186 OF 2016
Digitally signed by
UMESH SHRINIWAS
MALANI
Date: 2021.08.26
14:22:33 +0530




                      Mohd. Jahid Abdul Hamid Ansari                         ...Appellant

                                Versus

                      The State of Maharashtra                               ...Respondent

                                                                ***
                      Mr. Kartik S. Garg, for the Appellant.
                      Ms. S.V. Sonawane, APP, for the Respondent - State.
                                                             ***

                                                           CORAM : PRASANNA B. VARALE &
                                                                   N.R. BORKAR, JJ.

                                                           DATE       : AUGUST 26, 2021.

                      PER COURT :

1. Heard learned Counsel appearing for the respective parties.

2. Reserved for judgment.

                       (N.R. BORKAR, J.)                                 (PRASANNA B. VARALE, J.)




                      Umesh Malani                                                                  Page 1   of 1