Prakash Manjunath Pai vs Canara Bank And Ors
2021 Latest Caselaw 11951 Bom

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                                                                        26-8-wp-1652-2005.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                              CIVIL APPELLATE JURISDICTION

                    WRIT PETITION NO.1652 OF 2005
                                 WITH
                  CIVIL APPLICATION NO.691 OF 2007
                                  ...
Prakash Manjunath Pai                               ...Petitioner
       v/s
Canara Bank & Ors.                                  ...Respondents
                                  ...
Mr.Pankaj D. Jain with Adv.Aishwarya Teli i/b P.D.Jain & Co. for the
Petitioner.
Mr.Akbar Rizvi with Adv.Sujata Gowalkar i/b AKS Legal Consultants for the
Respondent Nos.1 & 2.
                                   ...
                              CORAM : A.A. SAYED &
                                                   RIYAZ I. CHAGLA, JJ.

DATED : 26 AUGUST 2021 (IN CHAMBER AT 2.20 P.M.)

P.C.:

Heard the learned Counsel for the Petitioner and the learned

Counsel for Respondent Nos.1 & 2.

2. List the Petition on 3 September 2021 at 2.20 p.m. `for

Pronouncement of Judgment'.

 (RIYAZ I. CHAGLA,J.)                                            (A.A.SAYED, J.)



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