The State Of Maharashtra vs Abdul Ghulam Ambiya Khot And Ors
2021 Latest Caselaw 11949 Bom

                                Ethape                                   1                        204.apeal.1175.2006


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CRIMINAL APPELLATE JURISDICTION
                                                CRIMINAL APPEAL NO.1175 OF 2006
                                The State of Maharashtra                                 .. Appellant
                                              Vs.
                                Abdul Ghulam Ambiya Khot & Ors                           .. Respondents
                                --------------------------------------------------------------------------------------
                                Mr. R. M. Pethe, Advocate for Appellant.
                                None for Respondent.
                                --------------------------------------------------------------------------------------
                                                                   CORAM : PRAKASH D. NAIK, J.

DATE : 26th AUGUST, 2021 PC.

1. Heard learned APP.

2. Reserved for judgment.

Digitally signed by DNYANESHWAR

(PRAKASH D. NAIK, J.) DNYANESHWAR ASHOK ETHAPE ASHOK ETHAPE Date:

2021.08.27 10:26:12 +0530