Bombay High Court
Apna Ghar (W) Chs Association Ltd vs The State Of Maharashtra And 6 Ors on 26 August, 2021
Bench: R.D. Dhanuka, R. I. Chagla
16-WP-739&1023-21-I.doc
Sharayu Khot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 739 OF 2021
Pankaj Unit No. 1 Housing Development
Company Private Limited & Ors. ...Petitioners
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO. 1023 OF 2021
Oshiwara Land Development Company
Private Limited & Anr. ...Petitioners
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION (L) NO. 16824 OF 2021
The Samarth Nagar Lokhandwala
Complex Co-operative Housing Societies
...Petitioners
Associations Ltd.
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION (L) NO. 16825 OF 2021
Apna Ghar (East) CHS Association Ltd. ...Petitioners
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Versus
The State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION (L) NO. 16917 OF 2021
Apna Ghar (West) CHS Association Ltd. ...Petitioners
Versus
The State of Maharashtra & Ors. ...Respondents
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Mr. Zal Andhyarujina, Senior Advocate a/w Mr. Kunal
Dwarkadas, Mr. Amit Mehta i/by M/s. Mahimtura & Company
for the Petitioners in WP/739/21.
Mr. Kunal Dwarkadas a/w Mr. Ayaz Bilawala, Mr. Yogesh
Gaikwad, Mr. Yohan Mehta i/by M/s. Bilawala and Co. for the
Petitioners in WP/1023/21.
Mr. Kunal Bhanage for the Petitioner in WPL/16824/21.
Mr. Akshay Pawar for the Petitioner in WPL/16825/21.
Mr. Anish Khandekar for the Petitioner in WPL/16917/21.
Ms. Geeta Shastri, Addl.GP for the Respondent in WP/739/21.
Mr. Himanshu Takke, Asst. GP for Respondent in WP/1023/21.
Mr. Amit Shastri, Asst.G.P. for Respondent in WPL/16824/21.
Mr. S.B. Gore, Asst.G.P. for Respondent in WPL/16825/21.
Ms. Uma Palsuledesai, Asst.G.P. for Respondent in WPL/
16917/21.
Mr. Yashodeep Deshmukh a/w Ms. Sheetal Metakari i/by Ms.
Aruna Savla for the Respondent-MCGM in all WPs.
Mr. Darshit Jain i/by M/s. Divya D. Jain and Mr. Dileep Satale
for Respondent No. 6 in WP/739/21.
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Mr. Yogesh Gaikwad a/w Mr. Ayaz Bilawala, Mr. Yohan Mehta
i/by M/s. Bilawala and Co. for the Respondent No. 7 in
WP/739/21.
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CORAM : R.D. DHANUKA &
R.I. CHAGLA, JJ.
DATE : 26 August 2021
(V.C.)
ORDER :
1. Some of the Respondents have not fled Affdavit in
Reply in these two Petitions. Time to fle Affdavit in Reply is
extended by one week with a copy to be served upon the
Petitioner's Advocate simultaneously.
2. Affdavit in Rejoinder, if any, shall be fled within a
period of one week thereafter with a copy to be served upon the
Respondent's Advocate simultaneously.
3. The Petitioners to serve a copy of Writ Petition in
Writ Petition No. 1023 of 2021 to the Government Pleader
within two days from today.
4. The State Government is permitted to fle Affdavit
16-WP-739&1023-21-I.doc
in Reply in that Petition also from the date of service of the
papers and proceedings with a copy to be served upon the
Petitioner's Advocate simultaneously. Affdavit in Rejoinder, if
any, shall be fled within a period of one week thereafter with a
copy to be served upon the Respondent's Advocate
simultaneously.
5. It is made clear that no further extension of time
will be granted. If Reply is not fled within time permitted by
this Court, matter to be proceeded with without Reply of the
parties on the next date.
6. Parties are directed to fle brief synopsis and
proposition of law along with copy of the judgments on which
they seek to rely upon in support of their rival contentions with
copy to be served on the otherside.
7. In the other Petitions being Writ Petition (L) No.
16824 of 2021, Writ Petition (L) No. 16825 of 2021 and Writ
Petition (L) No. 16917 of 2021, if service is not completed, same
to be completed within a period of three days from today.
16-WP-739&1023-21-I.doc
Similar directions are issued with regard to fling of Affdavit in
Reply and Affdavit in Rejoinder and also synopsis, proposition
of law and copy of judgments.
8. Ad-interim relief, if any, granted by this Court to
continue till next date.
9. Place the matter on board on 6th October 2021.
[R.I. CHAGLA J.] [R.D. DHANUKA, J.]
