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Jalindar Bhika Godase vs The Special Land Acquisition ...
2021 Latest Caselaw 11866 Bom

Citation : 2021 Latest Caselaw 11866 Bom
Judgement Date : 26 August, 2021

Bombay High Court
Jalindar Bhika Godase vs The Special Land Acquisition ... on 26 August, 2021
Bench: G. S. Kulkarni
           Digitally signed
PRASHANT   by PRASHANT
           VILAS RANE
VILAS      Date:
RANE       2021.08.27
           11:13:14 +0530




                                                                      1                       1wp6184-09grp

                              PVR
                                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                      CIVIL APPELLATE JURISDICTION
                                                      WRIT PETITION NO.6366 OF 2009

                                    Pandurang Shankar Kate since deceased
                                    Ambadas Pandurang Kate & Ors.                       ...Petitioners
                                         Vs.
                                    The Special Land Acquisition Officer & Ors.         ...Respondents

AND WRIT PETITION NO.6186 OF 2009 Kuberdas Pilaji Kanerkar deceased Santosh Kuberdas Kanerkar ...Petitioner Vs.

The Special Land Acquisition Officer & Ors. ...Respondents AND WRIT PETITION NO.6185 OF 2009 Vithal Bhagwan Nanaware & Anr. ...Petitioners Vs.

The Special Land Acquisition Officer & Ors. ...Respondents AND WRIT PETITION NO.6184 OF 2009 Jalindar Bhika Godase ...Petitioner Vs.

The Special Land Acquisition Officer & Ors. ...Respondents AND WRIT PETITION NO.6183 OF 2009 Dnyaneshwar Madhavrao Ajotikar ...Petitioner Vs.

The Special Land Acquisition Officer & Ors. ...Respondents

AND WRIT PETITION NO.6367 OF 2009

Ganesh Ramchandra Dardare ...Petitioner Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND 2 1wp6184-09grp

WRIT PETITION NO.6369 OF 2009

Laxman Bhagwan Salunke ...Petitioner Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6222 OF 2009

Sandipan Pilaji Kanerkar ...Petitioner Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6368 OF 2009

Mukinda Pilaji Kanerkar ...Petitioner Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6373 OF 2009

Bal Krishna Rupanmwar deceased Mahadeo Bali Rupanwar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer & Ors. ...Respondents

AND WRIT PETITION NO.6372 OF 2009

Damu Narayan Mahar deceased Vaman Damu Mahar ...Petitioner Vs.

The Special Land Acquisition Officer & Ors. ...Respondents

AND WRIT PETITION NO.6371 OF 2009

Ramchandra Pilaji Kanerkar deceased Tanaji Ramchandra Kanerkar & Anr. ...Petitioners Vs.

The Special Land Acquisition Officer & Ors.         ...Respondents
                                   3                       1wp6184-09grp

                              AND

WRIT PETITION NO.6370 OF 2009

Shrirang Rama Kanerkar deceased Kusum Manik Gutal & Anr. ...Petitioners Vs.

The Special Land Acquisition Officer & Ors. ...Respondents

AND WRIT PETITION NO.6403 OF 2009

Shankar Hari Deokar deceased Narayan Shankar Deokar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer ...Respondent

AND WRIT PETITION NO.6404 OF 2009

Suryakant Baburao Gutal ...Petitioner Vs.

The Special Land Acquisition Officer & Ors. ...Respondents

AND WRIT PETITION NO.6543 OF 2009 Baliram Sadashiv Landge ...Petitioner Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6537 OF 2009

Tatyaba Arjun Sarade since deceased Narayan Tatyaba Sarade & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6538 OF 2009

Dashrath Ramdas Salunke & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents 4 1wp6184-09grp

AND WRIT PETITION NO.6539 OF 2009

Maruti Pandharinath Salunke ...Petitioner Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6540 OF 2009

Mahadeo Anna Salunke & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6541 OF 2009

Dhaniram Yedu Nagare deceased Mariappa Yedu Nagare & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6542 OF 2009

Dhondo Krishnaji Ajotikar since deceased Vasant Dhondopant Ajotikar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer, Pune & Ors. ...Respondents

AND WRIT PETITION NO.6728 OF 2009

Bhiva Nan Salunke ...Petitioner Vs.

The Special Land Acquisition Officer , Pune ...Respondent AND WRIT PETITION NO.6727 OF 2009

Pralhad Hari Deokar since deceased Waman Pralhad Deokar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer, Pune          ...Respondent
                                   5                     1wp6184-09grp

                              AND

WRIT PETITION NO.6726 OF 2009

Murlidhar Pilaji Kanerkar ...Petitioner Vs.

The Special Land Acquisition Officer, Pune ...Respondent

AND WRIT PETITION NO.6725 OF 2009

Govind Pilaji Kanerkar deceased Hanumant Govind Kanerkar ...Petitioner Vs.

The Special Land Acquisition Officer, Pune ...Respondent AND WRIT PETITION NO.6734 OF 2009 Dharma Sukha Dardare deceased Tuljiram Dharma Dardare & Ors. ...Petitioner Vs.

The Special Land Acquisition Officer, Pune ...Respondent AND WRIT PETITION NO.6733 OF 2009

Dagadu Fatubhai Mulani deceased Bashir Dagadu Shaikh ...Petitioner Vs.

The Special Land Acquisition Officer, Pune ...Respondent AND WRIT PETITION NO.6732 OF 2009

Krushna Hari Deokar deceased Shripati Krushna Deokar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune ...Respondent AND WRIT PETITION NO.6731 OF 2009

Dhondiba Bhujaba Salunke deceased Dnyandeo Dattatraya Salunke & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune         ...Respondent
                                  6                       1wp6184-09grp

                              AND

WRIT PETITION NO.6730 OF 2009

Somnath Baburao Gutal ...Petitioner Vs.

The Special Land Acquisition Officer Pune ...Respondent

AND WRIT PETITION NO.6729 OF 2009

Bhanudas Hari Deokar deceased Ajinath Bhanudas Deokar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune ...Respondent

AND WRIT PETITION NO.6739 OF 2009

Changdeo Krishna Kanerkar ...Petitioner Vs.

The Special Land Acquisition Officer Pune ...Respondent

AND WRIT PETITION NO.6738 OF 2009

Kundalik Bapu Thatkar deceased Sakharam Kundalik Thatkar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune ...Respondent

AND WRIT PETITION NO.6737 OF 2009

Anil Vasantrao Ajotikar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents

AND WRIT PETITION NO.6736 OF 2009

Shamrao Namdeo Gutal deceased Jagannath Shamrao Gutal & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents 7 1wp6184-09grp

AND WRIT PETITION NO.6735 OF 2009 Vishvanath Krishna Kanerkar deceased Devidas Vishvanath Kanerkar ...Petitioner Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents

AND

WRIT PETITION NO.6748 OF 2009

Dhondo Krishnaji Ajotikar deceased Jayant Vasantrao Ajotikar & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents AND

WRIT PETITION NO.6747 OF 2009

Sambhaji Vikram Gutal ...Petitioner Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents AND

WRIT PETITION NO.6746 OF 2009

Nivrutti Bhagwan Salunke deceased Hanumant Nivrutti Salunke & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents AND WRIT PETITION NO.6745 OF 2009

Baba Bala (Bhoi) Nagare deceased Rakhamabai Baba Nagare & Anr. ...Petitioners Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents AND 8 1wp6184-09grp

WRIT PETITION NO.6744 OF 2009

Balasaheb Krishnaji Kulkarni deceased Suman Balasaheb Kulkarni & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents AND

WRIT PETITION NO.6743 OF 2009

Maruti Laxman Rupanwar ...Petitioner Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents

AND

WRIT PETITION NO.6742 OF 2009

Chandar Krishna Dardare (Bhoi) deceased Harising Chandare Dardare ...Petitioner Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents

AND

WRIT PETITION NO.6741 OF 2009

Prabhakar Dhondopant Ajotikar ...Petitioner Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents

AND

WRIT PETITION NO.6740 OF 2009

Baburao Aburo Gutal deceased Gorakhnath Baburao Gutal & Ors. ...Petitioners Vs.

The Special Land Acquisition Officer Pune & Ors. ...Respondents

-----

Mr.Gaurav Potnis with Ms.Pallavi H.Potnis, for the Petitioners.

Mr.Rajan S. Pawar, AGP for the State.

                                     9                        1wp6184-09grp

                                    -----

                     CORAM :      G.S. KULKARNI, J.

                     DATE     :   26th AUGUST 2021

P.C.:


Heard arguments on this batch of petitions.

2. Judgment reserved.

(G.S. KULKARNI, J.)

 
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