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Admirecon Infrastructure Pvt. ... vs Chandivali Narayan Plaza ...
2021 Latest Caselaw 11730 Bom

Citation : 2021 Latest Caselaw 11730 Bom
Judgement Date : 24 August, 2021

Bombay High Court
Admirecon Infrastructure Pvt. ... vs Chandivali Narayan Plaza ... on 24 August, 2021
Bench: A. K. Menon
                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           INTERIM APPLICATION (L) NO. 6867 OF 2021

                                                              IN

                                         EXECUTION APPLICATION (L) NO. 6865 OF 2021




                        Admirecon Infrastructure Pvt. Ltd.                   ...      Applicant
                                 vs.
                        Chandivali Narayan Plaza                             ...     Respondent
                        Premises Co-op. Soc. Ltd.


                        Mr. Rohit Gupta i/b. Praxis Legal, for the Applicant/Judgment Creditor.
                        Advocate for the Respondent/Judgment Debtor.




                                                                CORAM : A. K. MENON, J.

DATED : 24th AUGUST, 2021.

P.C. :

Stand over to 7th September, 2021. No further adjournment will be

granted.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date: 1/1 2021.08.24 17:48:20 +0530 23-IAL-6867-2021-EXA-6865-2021.odt rrpillai

 
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